SNEHALBHAI JAYKANTBHAI SHAH Vs. NEW INDIA INDUSTRIES LTD

Referred Judgements :-

PRAMODKUMAR MITTAL VS. ANDHRA STEEL CORPORATION LTD. [REFERRED TO]
P.S. OFFSHORE INTER LAND SERVICES VS. BOMBAY OFFSHORE SUPPLIERS [REFERRED TO]
T ARIVANDANDAM VS. T V SATYAPAL [REFERRED TO]
A B C LAMINART PRIVATE LIMITED VS. A P AGENCIES SALEM [REFERRED TO]
BLOOM DEKOR LIMITED BLOOM DEKOR LIMITED VS. SUBHASH HIMATLAL DESAI:ARVIND B SHETH [REFERRED TO]
DADARAO VS. RAMRAO [REFERRED TO]
PEARLITE LINERS PVT LIMITED VS. MANORAMA SIRSI [REFERRED TO]
SOPAN SUKHDEO SABLE VS. ASSISTANT CHARITY COMMISSIONER [REFERRED TO]
SHUBH SHANTI SERVICES LTD VS. MANJULA S AGARWALLA [REFERRED TO]
HARDESH ORES P LTD VS. HEDE AND COMPANY [REFERRED TO]
CHURCH OF CHRIST CHARITABLE TRUST & EDUCATIONAL CHARITABLE SOCIETY VS. PONNIAMMAN EDUCATIONAL TRUST [REFERRED TO]
SHAH JITENDRA NANALAL VS. PATEL LALLUBHAI ISHVERBHAI [REFERRED TO]
MAHARAJ SHRI MANVENDRASINHJI JADEJA VS. RAJMATA VIJAYKUMAR WD O MAHARAJA MAHENDRASINHJI [REFERRED TO]
Y S SPINNERS LIMITED VS. O L OF AMBICA MILLS LIMITED [REFERRED TO]
S M RAMAKRISHNA RAO VS. BANGALORE RACE CLUB LTD [REFERRED TO]
GOWRA SUBRAYA SETTY AND SONS VS. YELLAMMA COTTON WOOLLEN AND SILK MILLS CO LTD [REFERRED TO]
PRAMOD KUMAR MITTAL VS. ANDHRA STEEL CORPORATION LTD [REFERRED TO]
CHURCH OF CHRIST CHARITABLE TRUST VS. PONNIAMMAN EDUCATION TRUST [REFERRED TO]
TRUST OF LAXMI NARAYAN DEV TEMPLE VS. AJENDRAPRASADJI [REFERRED TO]
PEMMADA PRABHAKAR VS. YOUNGMEN'S VYSYA ASSOCIATION [REFERRED TO]
P V GURU RAJ REDDY VS. P NEERADHA REDDY [REFERRED TO]
INDIAN PERFORMING RIGHTS SOCIETY LTD. VS. SANJAY DALIA AND ORS. [REFERRED TO]
KULDEEP SINGH PATHANIA VS. BIKRAM SINGH JARYAL [REFERRED TO]