(1.) This Court has directed vide its order dated 25.06.2018 which is reproduced as under:
(2.) Thereafter, the matter came up on 10.07.2018 and 16.07.2018 and this Court on 16.07.2018 has passed an order which is reproduced as under:
(3.) Today the submission is made that passport is yet released. Mr. C.B.Upadhayaya, learned advocate for the respondent No.2 needs to take instructions from his client with regard to the possibility of an amicable settlement.