HAMIRBHAI RANABHAI MARU Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Learned A.P.P. Ms. Monali Bhatt appears for respondent No. 1 - State.

(2.) Learned advocate Mr. Pratik Jasani states at bar that he has instructions to appear for respondent No.2 - complainant and seeks permission to file his appearance on behalf of respondent no.2 - complainant.

(3.) Permission is granted.