LAWS(GJH)-2018-3-74

NARHARI HOSPITAL Vs. SHARDABEN DAHYABHAI HARIJAN

Decided On March 19, 2018
Narhari Hospital Appellant
V/S
Shardaben Dahyabhai Harijan Respondents

JUDGEMENT

(1.) Heard Mr.Upadyay, learned advocate for the petitioners.

(2.) Though served, no one has entered appearance for the respondent.

(3.) In this context, it is necessary to note that on 25.11.2016, the Court (Coram: Hon'ble Mr.Justice G.R. Udhwani) passed below quoted order: