SHAVJIBHAI PADASUNBIYA Vs. STATE OF GUJARAT AND ORS.

Referred Judgements :-

WALTER AND ANOTHER V. LANE [REFERRED TO]
UNIVERSITY OF LONDON PRESS LIMITED V. UNIVERSITY TUTORIAL PRESS LIMITED [REFERRED TO]
HOFFMANN?LA ROCHE AND COMPANY A.G. AND ANOTHER V. D.D.S.A. PHARMACEUTICALS LIMITED [REFERRED TO]
RAI TOYS INDUSTRIES AND OTHERS V. MUNIR PRINTING PRESS [REFERRED TO]
V. PARAKASHAN V. K.P. PANKAJAKSHAN [REFERRED TO]
RAJALINGAM V. VANGALA VENKATA RAMA CHARY [REFERRED TO]
SUN TEXTILE ENGINEERS V. STATE OF GUJARAT [REFERRED TO]
NAINESH CHINUBHAI PATEL V. STATE OF GUJARAT [REFERRED TO]
UMESH BHARATBHAI THAKKAR AND OTHERS V. STATE OF GUJARAT AND OTHERS [REFERRED TO]
BURROUGHS WELLCOME (INDIA) LTD. V. UNI?SOLE PVT. LTD. AND ANOTHER [REFERRED TO]
DESIGNERS GUILD LTD. V. RUSSELL WILLIAMS (TEXTILES) LTD. [REFERRED TO]
DESIGN PROTECTION IN INDIA: A CRITIQUE,VIRENDRA KUMAR AHUJA [REFERRED TO]
MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED VS. SUDHIR BHATIA [REFERRED TO]
BHARAT GLASS TUBE LTD VS. GOPAL GLASS WORKS LTD [REFERRED TO]
K T PLANTATION PVT LTD VS. STATE OF KARNATAKA [REFERRED TO]
ANGLO DUTCH COLOUR AND VARNISH WORKS PRIVATE LIMITED VS. INDIA TRADING HOUSE [REFERRED TO]
CHETANBHAI VASANTBHAI MISTARY VS. STATE OF GUJARAT [REFERRED TO]
BINITA RAHUL SHAH VS. STATE OF GUJARAT [REFERRED TO]
AGARWALA PUBLISHING HOUSE VS. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION [REFERRED TO]
MUTHIAH MUTHIRIAN VS. VAIRAPERUMAL MUTHIRIAN [REFERRED TO]
V GOVINDAN VS. E M GOPALAKRISHNA KONE [REFERRED TO]
C CUNNIAH AND CO VS. BALRAJ AND CO [REFERRED TO]
GOPAL DAS VS. JAGANNATH PRASAD [REFERRED TO]
IPEG INC. VS. KAY BEE ENGINEERS [REFERRED TO]