KIRITBHAI GANGARAM SOLANKI Vs. DIRECTOR OF MUNICIPALITIES

JUDGEMENT

(1.) In light of the order passed today in Misc. Civil Application No. 1 of 2018 this petition is listed in today's cause list and accordingly the petition is taken up for hearing and final order today.

(2.) Heard Mr. U. T. Mishra, learned advocate for the petitioner, Mr. Mehul Sharad Shah, learned advocate for the respondent No. 2 and Mr. Krutik Parikh, learned AGP for the respondent No. 1.

(3.) In present petition the petitioner has prayed, inter alia, that:-