ARVINDSINH GUNUBHA JADEJA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Learned APP Ms. Monali Bhatt appears for respondent No.1 - State and learned advocate Mr. Poojara appears for respondent No.2 - complainant and also injured witness Hardevsinh Jadeja.

(2.) Rule. The respondents waive service.

(3.) Considering the short dispute involved as also the settlement between the parties, the matter is taken up for final hearing today.