(1.) Heard Mr. Dave, learned advocate for petitioner and Mr. Sharma, learned advocate for respondent.
(2.) In present petition, the petitioner has prayed, inter alia, that:-
(3.) The petitioner is aggrieved by the proceedings (Reference Cases) instituted by present respondent Nos. 1 to 14.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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