(1.) Heard Mr.Sanghavi, learned advocate for the petitioner, Mr. Devnani, learned AGP for the respondent Nos. 1 and 4 and Mr. Munshaw, learned advocate for respondent Nos. 2 and 3.
(2.) In present petition the petitioner has prayed, inter alia, that:-
(3.) So as to justify the relief prayed for in the petition, the petitioner has averred and stated that:-