RUKSHANABEN MUSTAFAKHAN PATHAN Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Rule. Ms. Shruti Pathak, learned APP waives service of notice of rule on behalf of respondentState.

(2.) Mr. Darshan Dave, learned advocate states that he has instructions to appear for the complainant. He is permitted to file his appearance forthwith.

(3.) Heard Mr. PP Majmudar, learned advocate for the applicant and Ms. Shruti Pathak, learned APP for the respondent-State.