KAMABHAI BHIKHABHAI SOHALA Vs. DEPUTY COLLECTOR

JUDGEMENT

(1.) RULE. Learned A. G. P. Mr. L. R. Pujari waives service on behalf of the respondents.

(2.) BY way of this petition, the present petitioner has challenged the impugned order passed by the Deputy Collector, Stamp Duty Valuation Department,city Part I,, 7/5 Multi-storeyed Bldg, Rajkot dated 24-1-2002.

(3.) HEARD the learned advocate for the petitioner and Mr. L. R. Pujari, AGP for the respondents.