LAWS(GJH)-2008-8-233

PRAKASH @ POKAL RATNARAM VISHNOI Vs. STATE OF GUJARAT

Decided On August 25, 2008
Prakash @ Pokal Ratnaram Vishnoi Appellant
V/S
(The) State Of Gujarat Respondents

JUDGEMENT

(1.) XXXXXX (PRA) (Appeal is partly allowed).