MASUMA SHABBIR KHOKHAWALA Vs. CHIEF CONTROLLING REVENUE AUTHORITY

JUDGEMENT

(1.) RULE. Learned A. G. P. Mr. Apurva Dave waives service on behalf of the respondents.

(2.) BY way of this petition, the present petitioner has challenged the impugned order passed by the Deputy Collector, Stamp Duty Valuation Department, , Multistoreyed Bldg, 3rd Floor, Collector Office Compound, Godhra, Panchmahals dated 3-4-2002.

(3.) HEARD the learned advocate for the petitioner and Mr. Apurva A. Dave AGP for the respondents.