ROBERT GOVINDBHAI CHRISTIAN Vs. STATE OF GUJARAT

JUDGEMENT

(1.) HEARD , Ms. Bhatt, learned Advocate for the petitioner -externee and Mr. Pujari, learned APP on behalf of respondents.

(2.) THE externee has challenged the show cause notice dated 27.07.2006, externment order dated 16.06.2007 passed by the Deputy Police Commissioner, Ahmedabad -respondent No.3 as well as order dated 13.08.2007 passed by the Additional Secretary, Home Department, Sachivalaya, Gandhinagar -respondent No.2.

(3.) IN the order dated 13.08.2007, the Appellate Authority -respondent No.2 in sub -Paras 2 to 4 and 6 of Para -3 has held as under,