VINESH RAMJIBHAI VIRANI Vs. DEPUTY COLLECTOR

JUDGEMENT

(1.) RULE. Learned AGP Mr. Umang Oza waives service of rule on behalf of respondents.

(2.) BY way of the present petition, the present petitioners have challenged the impugned orders dated 25. 2. 2008 and 30. 4. 2001 passed by respondent No. 1-Dy. Collector, Stamp Duty Valuation Department, Rajkot.

(3.) HEARD the learned advocate for the petitioners and Mr. Umang Oza, learned AGP for the respondents.