REGENT COMPUTRONICS PVT. LTD.

Jafar B Chauhan Appellant

V/S

Shon Ceramics Pvt Ltd Respondents

Referred Judgements :-

GUJARAT STATE ROAD TRANSPORT CORPORATION VS. U A MALEK [REFERRED TO]
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED VS. N K SINGH [REFERRED TO]
U B GADHE VS. G M GUJARAT AMBUJA CEMENT PVT LTD [REFERRED TO]
STATE OF M P VS. HAZARILAL [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION VS. VAJABHAI D PARMAR [REFERRED TO]
RAJKOT MUNICIPAL CORPORATION VS. PUNJABHAI RATUBHAI WAGHELA [REFERRED TO]
JITENDRA B MEHTA VS. MANAGER [REFERRED TO]
SAHIL KHAN VS. HASHMAT AND COMPANY [REFERRED TO]
JARNALL SINGH VS. PRESIDING OFFICER LABOUR COURT [REFERRED TO]
HIGH POLYMER LABORATORIES VS. JAGDISH CHAND [REFERRED TO]

JUDGEMENT

(1.) SHRI Mankad, learned Advocate for the petitioners in all these four petitions has submitted that all the four petitions could be heard together and disposed of, as they involved common question of law and facts are almost identical and therefore these four petitions are being disposed of by this common judgment and order.

(2.) THE petitioners in all these four petitions have challenged the award dated 27/08/2007 passed in Reference No. 897 of 2003, Reference No. 898 of 2003, Reference No. 900 of 2003 and Reference No. 899 of 2003 by the learned Presiding Officer, Labour Court, Vadodara.

(3.) THE facts in brief deserves to be set out as under in order to appreciate the controversy.

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JAFAR B CHAUHAN Vs. SHON CERAMICS PVT LTD

Referred Judgements :-

JUDGEMENT

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