(1.) AFFIDAVITS submitted on behalf of Respondent No. 1 and 2 are taken on record. As the amount has already been deposited this petition would not survive and accordingly same is dismissed. Rule discharged. No order as to cost.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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