LAWS(GJH)-2008-7-377

SAMBHAVNATH JAIN DERASAR Vs. BABUJI HIRAJI THAKOR

Decided On July 17, 2008

Sambhvnath Jain Derasar Appellant

V/S

Babuji Hiraji Thakor Respondents

Referred Judgements :-

COMABHAI KALIDAS PATEL V. BABUBHAI SANKALCHAND MODI [REFERRED TO]
PINJARA HABIB MOHMED VS. PATHAN NISHAR AHMEDKHAN TALIBKHAN [REFERRED TO]

JUDGEMENT

(1.) XXXX (PJD) Rule made absolute.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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