(1.) RULE and notice as to interim relief returnable on 21st November 2008. Ad-interim relief in terms of paragraph 14 (C) till further oder. To be listed with Criminal Misc. Application No. 10942 of 2008.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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