(1.) PETITIONER, Dena Bank, has in the present petition challenged an order dated 8th October, 2007 passed by the learned Civil Judge, Sihor below application ex. 5 in Regular Civil Suit No. 91/07. The petitioner has also challenged an order dated 8th October, 2007 passed by the District magistrate in case No. 30/2006-07. The petitioner has also challenged an order passed by the Debt Recovery Tribunal, ahmedabad in Appeal No. 2-A of 2007.
(2.) SOME facts necessary to appreciate the rival contentions be noted at this stage.
(3.) THE petitioner is a nationalised bank. One of the branches of the petitioner-Bank is situated at Sihor in Bhavnagar district. The branch is located in a building known as Gautam Shopping Center which is owned by respondent No. 2 herein. The branch office of the petitioner-Bank is situated on the first floor of the building. The petitioner-Bank claims to be the tenant of the said premises since 1986, having been inducted by respondent No. 2 herein.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN