DEVENDRABHAI JEEVANBHAI Vs. BHAVINKUMAR DINESHBHAI

JUDGEMENT

(1.) RULE . Learned advocate Shri Mukesh Vaidya waives service of rule. Learned advocate Shri Mahesh Bhavsar appears with Mr.Mukesh Vaidya for the respondent.

(2.) IN the present petition, the petitioner -plaintiff has challenged an order dated 18.10.2006 passed by the learned Additional passed by the learned Additional Senior Civil Judge, Rajkot below Ex.5 in Special Civil Suit No.89 of 2006 filed by the petitioner herein.

(3.) BY the said order, the learned Judge was pleased to reject the prayer for interim injunction made by the petitioner. The appellate court also rejected the appeal filed by the petitioner against the said order.