LAWS(GJH)-2008-1-109

RAJULA NAGARPALIKA Vs. ARVINDBHAI RAVJIBHAI

Decided On January 16, 2008

RAJULA NAGARPALIKA Appellant

V/S

ARVINDBHAI RAVJIBHAI Respondents

Referred Judgements :-

RAFIQ VS. MUNSHILAL [REFERRED TO]
SALIL DUTTA VS. T M AND M C PRIVATE LIMITED [REFERRED TO]
LAL DEVI VS. VANEETA JAIN [REFERRED TO]

JUDGEMENT

(1.) .

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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