AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. MINOR RITABEN RAVJIBHAI VAGHRITHRO FATHER & GUARDIAN-RAVJI

Referred Judgements :-

K.S APANA V. B. APPA RAO [REFERRED TO]
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BAIRAGARH BHOPAL VS. SUDHAKAR [REFERRED TO]
PALLAVAN TRANSPORT CORPORATION LIMITED VS. M JAGANNATHAN [REFERRED TO]
KAUSHNUMA BEGUM VS. NEW INDIA ASSURANCE COMPANY LIMITED [REFERRED TO]
NAGAPPA VS. GURUDAYAL SINGH [REFERRED TO]
ABATI BEZBARUAH VS. DEPUTY DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PREMBAI PATEL [REFERRED TO]
JACOB MATHEW VS. STATE OF PUNJAB [REFERRED TO]
SUDHIR KUMAR RANA VS. SURINDER SINGH [REFERRED TO]
A P S R T C VS. K HEMALATA [REFERRED TO]
VIJAY NATH TIWARI VS. SURENDER [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. TAKHUBEN RAGHABHAI [REFERRED TO]
MUTHUSAMY VS. S A R ANNAMALAI [REFERRED TO]
MANAGING DIRECTOR TAMIL NADU STATE VS. N BALACHANDRAN [REFERRED TO]
SARAVANAN VS. M SANKARAN [REFERRED TO]
VENKATASWAMI MOTOR SERVICE P.N. VS. C.K. CHINNASWAMY [REFERRED TO]