LAWS(GJH)-2008-2-371

JASWANTRAI LABHSHANKAR DOSHI Vs. DEPUTY COLLECTOR

Decided On February 26, 2008
Jaswantrai Labhshankar Doshi Appellant
V/S
DEPUTY COLLECTOR Respondents

JUDGEMENT

(1.) RULE . Learned A.G.P. Mr.Umang Oza waives service on behalf of the respondents.

(2.) BY way of this petition, the present petitioners have challenged the impugned orders passed by the respondent no.1 -Deputy Collector, Stamp Duty Controlling Authority, Urban Vibhag I, 7/5, Bahumali Bhavan, Rajkott, dated 27 -2 -2002 as also the order in appeal passed by the respondent no.2 Chief Controlling Revenue Authority, Gandhinagar dated 27 -11 -2002

(3.) HEARD the learned advocate for the petitioner and Mr. Apurva A.Dave AGP for the respondents.