(1.) SHRI Shastri, learned counsel appearing for the petitioner seeks permission to withdraw this petition. The permission as sought for is granted. Matter is dismissed as withdrawn. Rule is discharged. There shall be no order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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