(1.) THESE petitions arise out of similar factual background, therefore, they are heard together and disposed of by this common order.
(2.) THE facts can be noted from Special Civil Application No.4345 of 1998.
(3.) LEARNED advocate Ms.Lopa Bhatt for the petitioners submitted that the respondents have under the similar situation regularised occupation of the other individuals. The petitioners are, however, not given same treatment.