(1.) LEARNED advocate Mr. Saiyed for the petitioner on behalf of learned advocate Mr. Shastri seeks permission to withdraw these petitions. Permission as prayed for is granted. Disposed of as withdrawn. Rule discharged. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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