STATE OF GUJARAT Vs. MOMIN AMIRALI MOHMEDBHAI

JUDGEMENT

(1.) HEARD Ms.Hansa Punani, learned Additional Public Prosecutor appearing on behalf of the State and Mr.Siddharth H.Dave, learned advocate appearing on behalf of the respondents " accused.

(2.) LEAVE to appeal is granted. Appeal is admitted.

(3.) WITH the consent of the learned advocates appearing on behalf of the respective parties and as the record and proceedings is available with us, the appeal is taken up for final hearing today.