LAWS(GJH)-2008-1-316

KANTABEN FULABHAI KHANT Vs. DISTRICT DEVELOPMENT OFFICER

Decided On January 28, 2008

Kantaben Fulabhai Khant, Widow of Deceased Fulabhai Appellant

V/S

District Development Officer and Anr Respondents

JUDGEMENT

(1.) XXXX (PJD) Petition allowed.

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