STATE OF GUJARAT Vs. DIPAK KUMAR MADHUSUDANBHAI GANDHI

Referred Judgements :-

SHAILENDRA NATH SHUKLA V. VICE -CHANCELLAR,ALLAHABAD UNIVERSITY [REFERRED TO]
SHAILENDRA NATH SHUKLA V. VICE -CHANCELLAR,ALLAHABAD UNIVERSITY [REFERRED TO]
BALBIR SINGH V. KURUKSHETRA CENTRAL CO -OP. BANK LTD. [REFERRED TO]
CHAKRADHAR TRIPATHY V. STATE OF ORISSA [REFERRED TO]
CHAKRADHAR TRIPATHY V. STATE OF ORISSA [REFERRED TO]
CHAIRMAN -CUM -MANAGING DIRECTOR,ORISSA ROAD TRANSPORT CO. LTD. V. RAMESH CHANDRA GOUDA [REFERRED TO]
ALEXANDER YESUDAS MAIKEL V. PERFECT OIL SEALS AND IRP [REFERRED TO]
MANAGER (PANDA) OIL AND NATURAL GAS CORPORATION LTD. CHENNAI V. G. RADHAKRISHNAN [REFERRED TO]
STATE BANK OF INDIA VS. N SUNDARA MONEY [REFERRED TO]
SURENDRA KUMAR VERMA VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT NEW DELHI [REFERRED TO]
S GOVINDARAJU VS. KARNATAKA S R T C [REFERRED TO]
M VENUGOPAL VS. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM A P [REFERRED TO]
S M NILAJKAR VS. TELECOME DISTRICT MANAGER KARNATAKA [REFERRED TO]
S M NILAJKAR VS. TELECOME DISTRICT MANAGER KARNATAKA [REFERRED TO]
VADODARA MUNICIPAL CORPORATION VS. GAJENDRA R DHUMAL [REFERRED TO]
STATE OF GUJARAT VS. KIRITBHAI SOMABHAI BARIYA INDIAN EMPLOYEES UNION [REFERRED TO]
SHANKARAIAH VS. K S R T C [REFERRED TO]
RAMKISHAN VS. SAMRAT ASHOK TECHNICAL INSTITUTE [REFERRED TO]
MADHYA PRADESH BANK KARMACHARI SANGH VS. SYNDICATE BANK [REFERRED TO]
CHAIRMAN-CUM-MANAGING DIRECTOR ORISSA ROAD VS. RAMESH CHANDRA GOUDA [REFERRED TO]
K RAJENDRAN VS. DIRECTOR PERSONNEL PROJECT AND EQUIPMENT [REFERRED TO]
JAYABHARAT PRINTERS AND PUBLISHERS PVT LTD VS. LABOUR COURT [REFERRED TO]
DILIP HANUMANTRAO SHIRKE VS. ZILLA PARISHAD YAVATMAL [REFERRED TO]
S S SAMBRE VS. CHIEF REGIONAL MANAGER STATE BANK OF INDIA NAGPUR [REFERRED TO]
DEPUTY DIRECTOR OF HEALTH SERVICES VS. LATABAI RAJDHAR PATURKAR [REFERRED TO]
ALEXANDAR YESUDAS MAIKEL VS. PERFECT OIL SEALS AND IRP [REFERRED TO]
BHIKKU RAM S/O SH LALJI VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM- [REFERRED TO]
NATHU RAM SAINI VS. HINDUSTAN COPPER LTD [REFERRED TO]
BENNETT COLEMAN AND CO LTD VS. PRESIDING OFFICER LABOUR COURT [REFERRED TO]