(1.) ORAL ORDER Coram:
(2.) LEARNED advocate Ms. Megha Jani appearing for Mr. M.J.Thakore states that all office objections have been complied with and,therefore, in view of the grounds stated in the application, original matter may be restored for condoning delay.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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