(1.) ORAL JUDGEMENT
(2.) THE following question has been referred by the Income Tax Appellate Tribunal, Ahmedabad for the opinion of this Court under Section 256(1) of the Income Tax Act, 1961:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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