LAWS(GJH)-1997-4-32

BHALSINH J SOLANKI Vs. KALOL MUNICIPAL BOROUGH

Decided On April 10, 1997

BHALSINH J.SOLANKI Appellant

V/S

KALOL MUNICIPAL BOROUGH Respondents

JUDGEMENT

(1.)

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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