Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(GJH)-1987-11-9
GANDALAL NAROTTAMDAS PATEL Vs. MEHSANA NAGAR PALIKA
Decided On November 30, 1987
GANDALAL NAROTTAMDAS PATEL
Appellant
V/S
MEHSANA NAGAR PALIKA
Respondents
JUDGEMENT
(1.) xxx xxx xxx
(2.) xxx xxx xxx
(3.) xxx xxx xxx
Click here to view full judgment.