LAWS(GJH)-1987-9-23

JITSINGH CHHATRASINGH RATHOD Vs. STATE OF GUJARAT

Decided On September 03, 1987
JITSINGH CHHATRASINGH RATHOD Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) xxx xxx xxx

(2.) xxx xxx xxx

(3.) xxx xxx xxx