YASHWANTSINH MOHABBATSINH MAKWANA Vs. GUJARAT ELECTRICITY BOARD

JUDGEMENT

(1.) Heard Mr. U.T. Mishra, learned advocate, for Mr. T.R. Mishra, learned advocate for the petitioner, and Mr. Dave, learned advocate for the respondent board.

(2.) The petitioner workman has taken out present petition and prayed, inter alia, that:

(3.) The petitioner is aggrieved by the order dated 31.8.2006 passed by learned Tribunal below Exh.31 in reference (IT) No.76 of 1998.