JEEVAN BHARATI MANDAL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Pujara, learned advocate for the petitioners, Mr. Oza, learned advocate for respondent No.4 as well as Mr. Barot, learned AGP for respondent No.1.

(2.) In present petition, the petitioners have prayed, inter alia, that:

(3.) So far as the factual background is concerned, the petitioners have narrated below mentioned facts in the petition: