(1.) Heard Mr. Joshi, learned advocate for the petitioner, and Mr. Patel, learned AGP for the respondent - State.
(2.) In present petition, the petitioner has prayed, inter alia, that:-
(3.) So far as factual background is concerned, the petitioner has averred and stated that:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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