LAWS(GJH)-2017-3-586

RABARI MEWABHAI JODHABHAI Vs. STATE OF GUJARAT

Decided On March 23, 2017
Rabari Mewabhai Jodhabhai Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Mr. Rathod, learned advocate for the petitioners, and Mr. Patel, learned AGP for the respondent - State.

(2.) In present petition, the petitioners have prayed, inter alia, that:-

(3.) So far as factual background involved in present case and which gave rise to the proceedings before the statutory authority, can be summarized thus:-