JAGMALBHAI RAJABHAI KHER Vs. COURT OF LEARNED 5TH ADDITIONAL SENIOR CIVIL JUDGE AND ADDITIONAL CHIEF JUDICIAL

JUDGEMENT

(1.) Respondent No. 1 is deleted by the order dated 04.04.2016 passed by the Coordinate Bench of this Court.

(2.) Rule. Mr. Alpesh Bhatt, learned AGP, waives service of notice of Rule on behalf of respondent Nos. 2 and 3. Mr. Parth S. Shah, learned advocate, waives service of notice of Rule on behalf of respondent Nos. 4 to 6.

(3.) With consent of the learned advocate appearing for the respective parties, the matter is taken up for final hearing.