JESHANGBHAI RAMABHAI TALVI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Jitendra Patel, learned advocate for the petitioner, Mr. V.G.Dave, learned advocate for private respondent and Mr. Amit Barot, learned AGP for respondent no.1.

(2.) In present petition, the petitioner has prayed,inter alia, that:

(3.) Mr. Patel, learned advocate for petitioner also referred to the interim order dated 20.09.2006 passed by this Court. The said Order dated 20.09.2006 reads thus: