LAWS(GJH)-2017-6-14

JAMILBHAI AHMEDBHAI KAGZI Vs. DISTRICT SUPERINTENDENT OF POLICE

Decided On June 23, 2017
Jamilbhai Ahmedbhai Kagzi Appellant
V/S
DISTRICT SUPERINTENDENT OF POLICE Respondents

JUDGEMENT

(1.) Heard learned counsels for the parties.

(2.) The petitioner has taken out this petition with following prayers :

(3.) Facts in brief deserve to be set out as under: