(1.) Special Civil Application No. 2958 of 2017.
(2.) By this application under Article 227 of the Constitution of India, the applicants have prayed for the following reliefs:
(3.) Special Civil Application No. 2959 of 2017
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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