ARVINDBHAI MANIBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Majmudar, learned advocate for the petitioner and Mr. Patel, learned AGP.

(2.) In present petition the petitioner has prayed, inter alia, that:-

(3.) So far as factual backdrop involved in and giving rise to present petition is concerned the petitioner has averred and alleged that:-