JAYESHBHAI NIRANJANBHAI DHOLAKIA Vs. STATE OF GUJARAT

Referred Judgements :-

SAGAR V. STATE OF KERALA [REFERRED TO]
CHAIRMAN-CUM-MANAGING DIRECTOR,COAL INDIA LIMITED V. ANATA SAHA [REFERRED TO]
BHARAT BANK LIMITED DELHI VS. EMPLOYEES OF BHARAT BANK LTD [REFERRED TO]
BRAJNANDAN SINHA VS. JYOTINARAIN [REFERRED TO]
VIRINDAR KUMAR SATYAWADI VS. STATE OF PUNJAB [REFERRED TO]
RANJIT SINGH VS. STATE OF PEPSU NOW PUNJAB [REFERRED TO]
THAKUR JUGAL KISHORE SINHA VS. SITAMARHI CENTRAL CO OPERATIVE BANK LIMITED [REFERRED TO]
K KARUNAKARAN VS. T V EACHARA WARRTER [REFERRED TO]
K T M S MOHD AMANULLAH QUARESHI VS. UNION OF INDIA [REFERRED TO]
BADRINATH VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
B K GUPTA VS. DAMODAR H BAJAJ [REFERRED TO]
STATE OF KERALA VS. PUTHENKAVU N S S KARYOGAM [REFERRED TO]
PRITISH VS. STATE OF MAHARASHTRA [REFERRED TO]
K SHAMRAO VS. ASSISTANT CHERITY COMMISSIONER [REFERRED TO]
IQBAL SINGH MARWAH VS. MEENAKSHI MARWAH [REFERRED TO]
KALABHARATI ADVERTISING VS. HEMANT VIMALNATH NARICHANIA [REFERRED TO]
PARAS RAM VS. STATE OF HARYANA [REFERRED TO]