LAWS(GJH)-2017-5-134

GIRDHARLAL MOHANLAL PATEL Vs. STATE OF GUJARAT

Decided On May 02, 2017
GIRDHARLAL MOHANLAL PATEL Appellant
V/S
State Of Gujarat And 5 Respondents

JUDGEMENT

(1.) Heard Mr. Bhatt learned advocate for petitioner and Mr. J.M.Patel, learned advocate for respondent and Mr. Rakesh Patel, learned AGP for respondent no.1 to 4.

(2.) In Special Civil Application No.2083 Of 2007, the petitioner has prayed, inter alia, that:

(3.) Whereas In Special Civil Application No. 2089 of 2007, the petitioner has prayed, inter alia, that: