LAWS(GJH)-2017-3-484

DHARMSIBHAI GAFURBHAI RABARI Vs. STATE OF GUJARAT

Decided On March 10, 2017
Dharmsibhai Gafurbhai Rabari Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Mr. J.S.Parikh, learned advocate, for Mr. N.R.Mehta, learned advocate, for Mr. Shah, learned advocate for the petitioner, and Mr. Manan Mehta, learned AGP for the respondent - State.

(2.) In this petition, the petitioner has prayed, inter alia, that:-

(3.) The relevant facts, which emerged from the details mentioned in the petition, are as follows:-