REGENT COMPUTRONICS PVT. LTD.

S. I. Chaudhari Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

UNION OF INDIA VS. J AHMED [REFERRED TO]
UNION OF INDIA VS. DULICHAND [REFERRED TO]
UNION OF INDIA VS. S K KAPOOR [REFERRED TO]
B J JADAV VS. STATE OF GUJARAT [REFERRED TO]
NARULA S. N. VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. R.P. SINGH [REFERRED TO]
H.P. STATE ELECTRICITY BOARD LTD. VS. MAHESH DAHIYA [REFERRED TO]

(1.) Heard learned Counsels appearing for the parties.

(2.) The petitioner, by way of this petition, has approached this Court with following prayers:

(3.) Facts in brief, as could be culled out from the memo of petition deserve to be set out as under : -