LAWS(GJH)-2017-12-103

DEPUTY GENERAL MANAGER Vs. BHIKHAJI AMUJI THAKOR

Decided On December 26, 2017
DEPUTY GENERAL MANAGER Appellant
V/S
Bhikhaji Amuji Thakor Respondents

JUDGEMENT

(1.) Rule.

(2.) Learned AGP Shri Venugopal Patel appears and waives service of Rule for Opponent No.2 and learned Advocate Shri A.V. Prajapati appears and waives service of Rule for Opponent No.1.

(3.) The present Misc. Civil Applications are filed by the Applicant / Original Appellant - Deputy General Manager, ONGC, Mehsana for the prayer to recall the judgment and order in First Appeal No. 1992 of 2006 dated 16.2.2017 on the ground stated in the memo of applications.