(1.) Learned advocate Mr.Mahesh Pujara seeks permission to appear for the complainant.
(2.) Permission is accordingly granted.
(3.) Heard learned advocate for the applicant, learned advocate Mr.Mahesh Pujara for the complainant and learned APP for the respondent State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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